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State of West Bengal - Section

Section 17 in The West Bengal Board Of Secondary Education Act, 1963.

17. [ Shop-keeper and employer to maintain and keep records etc. [Substituted by Act No. 21 of 2015, dated 31.7.2015.]

(1)In every shop or establishment, the shop-keeper or employer concerned shall, for the purposes of this Act, maintain and keep such registers, records and documents, and display such notices as may be prescribed and produce them on demand by the Inspectors.
(2)Every shopkeeper or employer shall allow the persons employed therein to inspect and got authenticated copy of the part or portion of such registers, records and documents, maintained and kept under sub-section (1) from time to time as may be prescribed.]
17. Shop-keepers and employers to maintain and keep records etc.- (1) In every shop or establishment, the shop-keeper or employer concerned shall, for the purposes of this Act, maintain and keep a register of employees in the prescribed form and such other registers, records and documents, and display such notices as may be prescribed and produce them on demand by the Inspector.(2) The register of employees maintained and kept under sub-section (1) may, from time to time, be inspected and signed by the persons employed in the shop or establishment.