Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(g) in Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014 (g)The release of funds from PSDF will be regulated as per the extant instructions of the Ministry of Finance in this regard.
