Delhi High Court - Orders
Shri Satish Kumar Ratra & Anr vs Shri Anil Kumar Chauhan & Ors on 1 November, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 117/2022, CM APPL. 42443/2022 and CM APPL.
42444/2022
SHRI SATISH KUMAR RATRA & ANR. ..... Appellants
Through: Mr. P.N. Dhar and Mr. Anmol
Singh, Advs.
versus
SHRI ANIL KUMAR CHAUHAN & ORS. ..... Respondents
Through: Mr. Praveen Suri, Ms. Komal
Chhibber and Mr. Pooja Dhingra, Advs. for
Respondents 1 and 2
Mr. Mayank Ahuja, Adv. for Respondent 3
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 01.11.2022 CM APPL. 42444/2022
1. Exemption allowed, subject to all just exceptions.
2. The application stands disposed of.
RSA 117/2022 and CM APPL. 42443/2022
3. Issue notice, returnable on 29th March 2023. Notice is accepted on behalf of Respondents 1 and 2 by Mr. Praveen Suri and on behalf of Respondent 3 by Mr. Mayank Ahuja.
4. List on 13th April 2023 on which date the Court would examine whether any substantial question of law arises for consideration and Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.11.2022 18:29:05 also proceed to dispose of the appeal itself on the basis of the said decision.
C.HARI SHANKAR, J NOVEMBER 1, 2022 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.11.2022 18:29:05