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Allahabad High Court

The Commisioner Trade Tax, U.P. Lucknow vs S/S Paliwal Glass Works, Shikohabad on 12 January, 2010

Author: Bharati Sapru

Bench: Bharati Sapru

Court No. - 33
Case :- SALES/TRADE TAX REVISION No. - 2170 of 2005
Petitioner :- The Commisioner Trade Tax, U.P. Lucknow

Respondent :- S/S Paliwal Glass Works, Shikohabad
Petitioner Counsel :- C.S.C.

Hon'ble Bharati Sapru,J.

Sri Suyash Agarwal states that he has received instruction in this matter. List in the next cause list showing his name as counsel for the respondent. Order Date :- 12.1.2010 AKJ