Allahabad High Court
The Commisioner Trade Tax, U.P. Lucknow vs S/S Paliwal Glass Works, Shikohabad on 12 January, 2010
Author: Bharati Sapru
Bench: Bharati Sapru
Court No. - 33 Case :- SALES/TRADE TAX REVISION No. - 2170 of 2005 Petitioner :- The Commisioner Trade Tax, U.P. Lucknow Respondent :- S/S Paliwal Glass Works, Shikohabad Petitioner Counsel :- C.S.C. Hon'ble Bharati Sapru,J.
Sri Suyash Agarwal states that he has received instruction in this matter. List in the next cause list showing his name as counsel for the respondent. Order Date :- 12.1.2010 AKJ