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[Cites 0, Cited by 0] [Section 100(5)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(5)(d) in Maharashtra Public Universities Act, 2016

(d)recommend to the Management Council through the Finance and Accounts Committee, a 'Programme of Works' to be executed in the ensuing year, specifying maintenance works, minor works and major works, separately;