Section 1(2) in The Orissa Preservation of Private Forests Act, 1947
(2)It [extends] [Extended to the partially excluded areas with modification by Notification No. 4236, Rule-P/7.6.1 947-Orissa Gazette-Dated 13.6.1947-Part III, page 185.] to the whole of the [State] [Substituted by A. O. 1950 for 'provincial'.] of Orissa.
