Bombay High Court
The Unitead India Insurance Co. Ltd vs Smt Anuradha Kotha And Anr on 31 August, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
P.H. Jayani 208 FA562.1998.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 562 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Smt. Amruta Manohar Dhotre and ors. .... Respondents
WITH
FIRST APPEAL NO. 576 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Smt. Anuradha Kotha and anr. .... Respondents
WITH
FIRST APPEAL NO. 578 OF 1998
WITH
CROSS OBJECTION (ST.) NO. 32542 OF 1998
IN
FIRST APPEAL NO. 578 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Smt. Sneha Rajendra Dixit and ors. .... Respondents
WITH
FIRST APPEAL NO. 575 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Smt. Ponnumal Thankam and anr. .... Respondents
WITH
FIRST APPEAL NO. 577 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Shri. Vasant Gokhale and ors. .... Respondents
1/2
P.H. Jayani 208 FA562.1998.doc
WITH
FIRST APPEAL NO. 579 OF 1998
The United India Insurance Co. Ltd. .... Appellant
v/s.
Smt. Aarti Sanjay Gosavi and ors. .... Respondents
None for the Appellant.
Ms. Poonam Mittal, advocate on the panel of United India
Insurance Co. Ltd.
Ms. Amrin Khan i/b. Mehta for the Respondents.
CORAM: SMT. ANUJA PRABHUDESSAI, J.
DATED : 31st AUGUST, 2023.
P. C. :-
. None present for the Appellant.
2. Ms. Poonam Mittal, learned counsel who is on the panel of the Insurance Company states that the advocate Mr. S.R. Singh is no longer on the panel of the Insurance Company and seeks time to take instructions.
3. Stand over to 07/09/2023.
(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Leena B. Kataria Designation: PA To Honourable Judge 2/2 Date: 02/09/2023 12:01:36