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Bombay High Court

The Unitead India Insurance Co. Ltd vs Smt Anuradha Kotha And Anr on 31 August, 2023

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

P.H. Jayani                                 208 FA562.1998.doc

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                     FIRST APPEAL NO. 562 OF 1998

The United India Insurance Co. Ltd.             .... Appellant
           v/s.
Smt. Amruta Manohar Dhotre and ors.             .... Respondents

                                WITH
                     FIRST APPEAL NO. 576 OF 1998

The United India Insurance Co. Ltd.             .... Appellant
           v/s.
Smt. Anuradha Kotha and anr.                    .... Respondents

                                WITH
                     FIRST APPEAL NO. 578 OF 1998
                                WITH
                CROSS OBJECTION (ST.) NO. 32542 OF 1998
                                  IN
                     FIRST APPEAL NO. 578 OF 1998

The United India Insurance Co. Ltd.             .... Appellant
           v/s.
Smt. Sneha Rajendra Dixit and ors.              .... Respondents

                                WITH
                     FIRST APPEAL NO. 575 OF 1998

The United India Insurance Co. Ltd.             .... Appellant
           v/s.
Smt. Ponnumal Thankam and anr.                  .... Respondents

                                WITH
                     FIRST APPEAL NO. 577 OF 1998

The United India Insurance Co. Ltd.             .... Appellant
            v/s.
Shri. Vasant Gokhale and ors.                   .... Respondents



                                      1/2
                           P.H. Jayani                                    208 FA562.1998.doc

                                                              WITH
                                                   FIRST APPEAL NO. 579 OF 1998

                          The United India Insurance Co. Ltd.                .... Appellant
                                      v/s.
                          Smt. Aarti Sanjay Gosavi and ors.                  .... Respondents


                          None for the Appellant.
                          Ms. Poonam Mittal, advocate on the panel of United India
                          Insurance Co. Ltd.
                          Ms. Amrin Khan i/b. Mehta for the Respondents.

                                                       CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 31st AUGUST, 2023.

P. C. :-

. None present for the Appellant.

2. Ms. Poonam Mittal, learned counsel who is on the panel of the Insurance Company states that the advocate Mr. S.R. Singh is no longer on the panel of the Insurance Company and seeks time to take instructions.

3. Stand over to 07/09/2023.

(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Leena B. Kataria Designation: PA To Honourable Judge 2/2 Date: 02/09/2023 12:01:36