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[Cites 0, Cited by 0] [Section 54(9)] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(9)(e) in The Jadavpur University Act, 1981

(e)all things done or deemed to have been done, and all actions taken or deemed to have been taken and all appointments made by the former University under the Jadavpur University Act, 1955 shall be deemed to be things done or actions taken or appointments made by the University under this Act as if this Act had been in force when such things were done or such actions were taken or such appointments were made: