Jammu & Kashmir High Court
Tejbir Singh vs Arun Kumar Mehta on 17 November, 2023
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No 38
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 105/2022
Tejbir Singh ....Petitioner(s)/Appellant(s)
Through :- Mr. P. S. Dutta, Sr. Advocate with
Mr. Nityan Dutta, Advocate
V/s
Arun Kumar Mehta ....Respondent(s)
Through :- Mr. K. D. S. Kotwal, Dy. AG
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
17.11.2023 Mr. K. D. S. Kotwal, learned Dy. AG seeks and is granted two weeks' time to file compliance report.
List on 16.12.2023.
) (Vinod Chatterji Koul) Jammu: Judge 17.11.2023 Meenakshi