Jharkhand High Court
M/S Patnibona Stone Quarry vs The State Of Jharkhand & Ors on 19 October, 2022
Author: Ravi Ranjan
Bench: Chief Justice, Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P (C) No. 3372 of 2022
M/s Patnibona Stone Quarry ... ... Petitioner
Versus
The State of Jharkhand & Ors. .... ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. Sumeet Gadodia, Advocate For the State : A.C to A.G
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Oral Order 03/Dated:19.10.2022 As prayed, let this case be listed on 23.11.2022 side by side W.P. (C) No.1532 of 2022.
(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) APK/Saket