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[Cites 0, Cited by 9] [Entire Act]

State of Rajasthan - Section

Section 36 in Rajasthan Co-operative Societies Act, 2001

36. [ Election Expenditure. [Substituted by Rajasthan Act No. 11 of 2016, dated 25.4.2016.]

- All expenses for holding elections of the committee of a co-operative society shall be borne by the concerned society or the society to which such society is affiliated.]