Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(c) in The Delhi Water Board Act, 1998 (c)"Cantonment area" means the area within the limits of Delhi Cantonment as defined by the notifications of Central Government under section 3 of Cantonment Act, 1924;
