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[Cites 0, Cited by 1] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Sales Tax Rules, 1995

(2)The Chairman shall be a member of the Super-time Scale of the Indian Administrative Service Rajasthan cadre not below the rank of an Additional Secretary to the Government of India, and shall be appointed by the State Government.