Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 305B(1)] [Section 305B] [Entire Act] Union of India - Subsection Section 305B(1)(a) in Rules of Procedure and Conduct of Business in Lok Sabha (a)whether there has been compliance of the provisions of the Constitution, Act, rule or regulation under which the paper has been laid;