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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(b) in The Orissa Debt Relief Act, 1980

(b)any debt due to-
(i)the Central Government or any State Government,
(ii)any local authority,
(iii)any bank,
(iv)any Co-operative Society