Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Punjab - Subsection Section 77(4) in The Punjab Motor Vehicles Rules, 1989 (4)A fee of [rupees fifty] [Substituted vide Punjab Government Notification No. GSR84/CA/59/88/Ss.28, 38, 65, 93/Amd.(1)94.]shall be charged for the replacement of a vehicle under this rule.
