Supreme Court - Daily Orders
Ram Murthi Singh vs U.O.I on 21 August, 2014
\236 ITEM NO.65 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal (C) No(s). 37229/2013
RAM MURTHI SINGH Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(with appln. (s) for may refer to remarks and interim relief and
office report)
Date : 21/08/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr Gaurav Govinda, Adv.
Mr. Shadan Farasat ,Adv.
For Respondent(s)
Mr A Deb Kumar, Adv.
Mr. D. S. Mahra ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The ld. Counsel for the petitioner to furnish proof of service of complete set of pleadings to the ld. Counsel for respondent Nos. 1 to 3 within one week.
Application for deletion of respondent Nos. 4 to 6 be listed before the Hon’ble Judge in Chambers.
List again on 14.10.2014.
Signature Not Verified Digitally signed by Hema Joshi Date: 2014.08.23 12:51:12 IST
Reason: (PANKAJ BHANDARI)
Registrar