Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 55 in Sikkim Excise Act, 1992 55. Penalty for selling to persons under eighteen years , or employing persons under eighteen years or woman if any age. - If any licensed vendor, or any person in his employment or any person acting on his behalf -
