Karnataka High Court
Babu Achari vs The State Of Karnataka on 27 January, 2025
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WP No. 871 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 27TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MRS JUSTICE K.S. HEMALEKHA
WRIT PETITION NO. 871 OF 2025 (CS-EL/M)
BETWEEN:
1. BABU ACHARI
S/O. NARASIMHA ACHARI
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A10137
2. SHILPA G DEVADIGA
D/O. K A GOPALA DEVADIGA
AGED ABOUT 29 YEARS
MEMBERSHIP NO. A15831
3. KAMALA HARIJANA
W/O. SANJU
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A6999
Digitally signed by
MAHALAKSHMI B M
Location: HIGH 4. MADHAVA SOMAYAJI
COURT OF
KARNATAKA S/O. RAMAKRISHNA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A8050
5. SOMAYAJI SHALINI G HEGDE
W/O. JAYANANDA HEGDE
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A8158
6. PANDURANGA
S/O. KARIYA MARAKALA
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AGED ABOUT 50 YEARS
MEMBERSHIP NO. A8362
7. SANJEEVA
S/O. CHIKKU
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A8496
8. RATHI SHEDTHI
S/O. SANJEEVA SHETTY
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A8925
9. GEETHA PAI
W/O. GOPALAKRISHNA PAI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A9167
10. SANTHOSH KUMAR
S/O. NARAYANA SHETTY
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A8181
11. RAMA SHETTY
SO SANJEEVA SHETTY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A8749
12. THIMMAG
S/O. BIJJU MARAKALTHI
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A9215
13. KUMARA DEVADIGA
S/O. SADIYA DEVADIGA M DEVADI
AGED ABOUT 50 YEARS
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MEMBERSHIP NO. A9380
14. LAXMANA MARAKALA
S/O. KARIYA MARAKALA
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A9646
15. LAXMI
W/O. NARAYANA BATTADA
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A9759
16. SHANTHA G DEVADIGA
W/O. GOPALA DEVADIGA KA
AGED ABOUT 56 YEARS
MEMBERSHIP NO. A10824
17. NARAYANA
S/O. MANJA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A11781
18. LAXMIG
D/O. SADIYAMMA
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A11904
19. LALITHA
W/O. NARAYANA
AGED ABOUT 59 YEARS
MEMBERSHIP NO. A12019
20. KRISHNA
S/O. SANJU
AGED ABOUT 28 YEARS
MEMBERSHIP NO. A13265
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21. VISHWANTHA ACHAR
S/O. BABU ACHAR
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A15301
22. RAVINDRA SHEKARA
S/O. MANJUNATHA
AGED ABOUT 26 YEARS
MEMBERSHIP NO. A15379
23. SHEKARA
S/O. RAMA BATTAD
AGED ABOUT 36 YEARS
MEMBERSHIP NO. A15686
24. SRIDHARA SOMAYAJI
S/O. RAMAKRISHNA SOMAYAJI
AGED ABOUT 76 YEARS
MEMBER NO. A15811
25. SHARANAYYA HIREMATH
S/O. SIDDRAMAYYA HIREMATH
AGED ABOUT 62 YEARS
MEMBER NO. A16047
26. REKHA
W/O PRAKSHCHANDRA SHETTY
AGED ABOUT 38 YEARS
MEMBER NO. A16184
27. GANESHA
S/O. MANJUNATHA
AGED ABOUT 32 YEARS
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28. SANTHOSHA G
S/O. SHANKARA MARAKALA
AGED ABOUT 40 YEARS
MEMBER NO. A16359
29. PRASHANTH SHETTY
S/O. NARAYANA SHETTY
AGED ABOUT 36 YEARS
MEMBER NO. A17037
30. RAVINDRA SHETTY
S/O. SANJEEVA SHETTY
AGED ABOUT 52 YEARS
MEMBER NO. A17055
31. VEJETHA KUMAR S
S/O. SHIVARAMA SHETTY
AGED ABOUT 27 YEARS
MEMBER NO. A17455
32. SHETTY JYOTHI
D/O. CHINKRA POOJARY
AGED ABOUT 39 YEARS
MEMBER NO. A17554
33. PRADEEPA SHETTY
S/O. NARAYANA SHETTY
AGED ABOUT 32 YEARS
MEMBER NO. A18356
34. MITHUN SHETTY
S/O. G RATHNAVATHI SHEDTHI
AGED ABOUT 32 YEARS
MEMBER NO. A18832
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35. DINESH POOJARY
S/O. CHINKRA POOJARY
AGED ABOUT 33 YEARS
MEMBER NO. A19446
36. JAYASHREE
D/O. NARAYANA
AGED ABOUT 28 YEARS
MEMBER NO. A20540
37. MALINI POOJARY
W/O. SHANKARA
AGED ABOUT 46 YEARS
MEMBER NO. A21542
38. NEBISA
W/O T. H. ABDUL KHADER
AGED ABOUT 50 YEARS
MEMBER NO. A14746
39. KAMALAKSHI
W/O RAMESH KARKERA
AGED ABOUT 60 YEARS
MEMBER NO. A14727
40. RAMESH KARKERA
S/O SANJEEVA THINGALAYA
AGED ABOUT 65 YEARS
MEMBER NO. A14726
41. RAMESH THINGALAYA
S/O SANJEEVA SALIYAN
AGED ABOUT 55 YEARS
MEMBER NO. A14619
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42. GANESH KOTIYAN
S/O MUTTHAYYA KUNDER
AGED ABOUT 64 YEARS
MEMBER NO. A13872
43. BHARATHI G. KOTIAN
W/O GANESH KOTIAN
AGED ABOUT 59 YEARS
MEMBER NO. A13873
44. DAYANANDA KOTIAN
S/O MUTTHAPPA KUNDER
AGED ABOUT 56 YEARS
MEMBER NO. A14193
45. PRABHAVATHI
W/O DAYANANDA KOTIAN
AGED ABOUT 52 YEARS
MEMBER NO. A14192
46. JAYA SUVARNA
S/O NARAYANA THINGALAYA
AGED ABOUT 48 YEARS
MEMBER NO. A15200
47. JAYA KUNDER
A/S JAYAKARA
S/O KRISHNAPPA AMIN
AGED ABOUT 47 YEARS
MEMBER NO. A14116
48. VAMAN KUNDER
S/O KRISHNAPPA MAINDON
AGED ABOUT 48 YEARS
MEMBER NO. A12324
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49. SHANKARA M. BANGERA
S/O MALINGA
AGED ABOUT 64 YEARS
MEMBER NO. A10586
50. GANAPATHI KANCHAN
S/O. M. KOOSA THANDELA
AGED ABOUT 64 YEARS
MEMBER NO. A11378
51. NAVEEN KUNDER
S/O GULABI KUNDER
AGED ABOUT 45 YEARS
MEMBER NO. A14162
52. MAMATHA KUNDER
W/O.NAVEEN KUNDER,
AGED ABOUT 55 YEARS
MEMBER NO. A18157
53. JAGADISH HOLLA
S/O. SHARADAMMA,
AGED ABOUT 56 YEARS
MEMBER NO. A5949
54. ANANDA THINGALAYA
S/O HERIYA AMIN
AGED ABOUT 54 YEARS
MEMBER NO. A10128
55. JABBA MENDON
S/O HOOVA AMIN
AGED ABOUT 75 YEARS
MEMBER NO. A10138
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56. NASEERUDDIN
S/O HASAN BYARY
AGED ABOUT 52 YEARS
MEMBER NO. A10332
57. RAJU PUTHRAN
S/O KRISHNA MARAKALA
AGED ABOUT 56 YEARS
MEMBER NO. A11436
58. KARUNAKARA KHARVI
S/O SHEENA KHARVI
AGED ABOUT 50 YEARS
MEMBER NO. A11798
59. KESHAVA BANGERA
S/O SHANKARA SRIYAN
AGED ABOUT 44 YEARS
MEMBER NO. A16573
60. RAJESH N.
S/O GANGA MARAKALTHI
AGED ABOUT 40 YEARS
MEMBER NO. A16607
61. BHASKARA
S/O RAMA POOJARY
AGED ABOUT 70 YEARS
MEMBER NO. A3782
62. SRIDHARA MENDON
S/O BACHCHA MARAKALA
AGED ABOUT 70 YEARS
MEMBER NO. A4736
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63. HAMEED SAHEB
S/O HAJI SAHEB
AGED ABOUT 60 YEARS
MEMBER NO. A6062
64. SUBHADRA
W/O SHESHA AITHAL
AGED ABOUT 60 YEARS
MEMBER NO. A6722
65. DR. SEETHRAMA KARANTH
S/O NARASIMHA KARANTH
AGED ABOUT 65 YEARS
MEMBER NO. A6731
66. RAMACHANDRA
S/O SHEENA POOJARY
AGED ABOUT 55 YEARS
MEMBER NO. A7330
67. SHIVA SOMA KARKERA
S/O SOMA BANGERA
AGED ABOUT 63 YEARS
MEMBER NO. A7338
68. S REKHA
W/O ARJUNA POOJARY
AGED ABOUT 62 YEARS
MEMBER NO. A7434
69. RASHMI S. KARANTH
W/O DR. SEETHARAMA
AGED ABOUT 58 YEARS
MEMBER NO. A7464
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70. RAGHU POOJARY
S/O LACHCHA POOJARY
AGED ABOUT 60 YEARS
MEMBER NO. A8139
71. BHASKARA N. BANGERA
S/O NARASIMHA KUNDER
AGED ABOUT 57 YEARS
MEMBER NO. A8355
72. FALIX RODRIGRES
S/O MANTHU RODRIGRES
AGED ABOUT 68 YEARS
MEMBER NO. A8804
73. HAN SALIYAN
S/O DASA BANGERA
AGED ABOUT 65 YEARS
MEMBER NO. A9009
74. RAVINDRA
S/O AKKAMMA POOJARTHI
AGED ABOUT 63 YEARS
MEMBER NO. A9106
75. ANNAPPA
S/O BASAVA MARAKALA
AGED ABOUT 55 YEARS
MEMBER NO. A9211
76. KRISHNAMOORTHY
S/O K. K. KANCHAN
AGED ABOUT 64 YEARS
MEMBER NO. A9254
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77. JAGANNATHA POOJARY
S/O RAMA POOJARY,
AGED ABOUT 62 YEARS
MEMBER NO. A9766
78. VASANTHI THINGALAYA
W/O GANESH MARAKALA
AGED ABOUT 68 YEARS
MEMBER NO. A14281
79. RAJESH THINGALAYA
S/O GANESH MARAKALA
AGED ABOUT 45 YEARS
MEMBER NO. A14282
80. USHA U. KUNDER
W/O UDAYA M. KUNDER
AGED ABOUT 50 YEARS
MEMBER NO. A14383
81. VINOD KUNDER
S/O KRISHNA KARKERA
AGED ABOUT 43 YEARS
MEMBER NO. A15198
82. MADHUSUDAN MAINDON
S/O SOORA K. THINGALAYA
AGED ABOUT 64 YEARS
MEMBER NO. A15199
83. CHANDRA KANCHAN
S/O KANAJARA MARAKALA
AGED ABOUT 60 YEARS
MEMBER NO. A15202
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84. UDAYA KANCHAN
S/O MAHABALA BANGERA
AGED ABOUT 45 YEARS
MEMBER NO. A9585
85. JAMEELA
W/O HASANAR
AGED ABOUT 60 YEARS
MEMBER NO. A15394
86. ABBASAALI
S/O HASANABBA G. K
AGED ABOUT 48
MEMBER NO. A15469
87. LALITHA S. BANGERA
W/O SHANKARA M
AGED ABOUT 56 YEARS
MEMBER NO. A15557
88. KAVITHA A. KOTIAN
D/O VITTALA S. KOTIAN
AGED ABOUT 35 YEARS
MEMBER NO. A17510
89. JAYASHEELA
W/O RAGHAVA POOJARY
AGED ABOUT 52 YEARS
MEMBER NO. A16889
90. TERESA D39SOUZA
W/O HEROLD D39SOUZA
AGED ABOUT 55 YEARS
MEMBER NO A21310
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91. SULOCHANA C
W/O VIJAYA POOJARY
AGED ABOUT 62 YEARS
MEMBER NO. A16795
92. SUDHAKARA KUNDER
S/O CHINKRA BANGERA
AGED ABOUT 55 YEARS
MEMBER NO. A9155
93. SURESH UNDER
S/O CHINKRA BANGERA
AGED ABOUT 50 YEARS
MEMBER NO. A9204
94. GULABI MARAKALTHI
D/O CHINKRA BANGERA
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A9206
95. BABI MARAKALTHI
D/O CHINKRA BANGERA
AGED ABOUT 44 YEARS
MEMBERSHIP NO. A9207
96. SRIMATHI MARAKALTHI
D/O CHINKRA BANGERA
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A9208
97. DEEPA MARAKALTHI
D/O CHINKRA BANGERA
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A9209
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98. RAJU KUNDER
S/O KOOSA KARKERA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A10588
99. GIRISH
S/O SAKU POOJARTHI
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A11367
100. CHANDRA MENDON J
S/O SUKRA MARAKALA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A11382
101. ANTONY D'SOUZA
S/O JEROME D'SOUZA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A11416
102. JAROME RODRIGRESS
S/O MANTHU RODRIGRESS
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A10293
103. SUNDERA
S/O GOPU KUNDER
AGED ABOUT 53 YEARS
MEMBERSHIP NO. A11444
104. DINESH
S/O RAMACHANDRA RAO
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A11500
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105. GULABI
W/O RAMACHANDRA RAO
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A11511
106. VASUDEVA G. KUNDER
S/O GUNDU A
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A11555
107. KRISHNAPPA BANGERA
S/O NARAYANA KUNDER
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A11581
108. SHAILA K. BANGERA
W/O KRISHNAPPA BANGERA
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A11582
109. SATHISH
S/O SRIDHARA MENDON
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A11634
110. RAGHU KHARVI
S/O SHOBHA KHARVI
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A14256
111. SHAHIELA
W/O NASIRUDDIN
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A12251
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112. GANAPA BANGERA
S/O KOOSA MARAKALA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A12532
113. DAYANANDA KARKERA ARKERA
S/O SHEENA PUTHRAN
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A12650
114. ANNAPPA POOJARY
S/O NARASIMHA POOJARY
AGED ABOUT 66 YEARS
MEMBERSHIP NO. A12737
115. SRINIVASA KHARVI
S/O KRISHNA KHARVI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A13179
116. GEETHA KHARVI KHARVI
W/O SRINIVASA KHARVI
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A13203
117. SHEKARA THINGALA
S/O MADAVA SHANUBHOGUE
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A14218
118. SANTHOSHA
S/O SRIDHARA MENDON
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A9587
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119. JAGANNATHA MENDON
S/O NARASIMHA
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A9588
120. SADASHIVA AITHAL
S/O KRISHNADEVA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A9683
121. DEVI KHARVI
W/O AITHA KARVI
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A11916
122. SANTHOSH KHARVI
S/O BABU KHARVI
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A16597
123. NAARAYANA KHARVI
S/O PANDU KHARVI
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A16614
124. NARAYANAN KHARVI
S/O PANDU KHARVI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A-7945
125. AMMANI BAT
W/O KOGGA KHARVI
AGED ABOUT 80 YEARS
MEMBERSHIP NO. A9770
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126. BASAVA KHARVI
S/O KOGGA KHARVI
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A9771
127. KRISHNA KHARVI
S/O MAHADEVA KHARVI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A11591
128. SAVITHRI
W/O KRISHNA KHARVI
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A12033
129. SHIVARAMA KHARVI
S/O NEELA KHARVI
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A12364
130. MOHANA KHARVI
S/O SHANKARA KHARVI
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A12633
131. PAPPANNA
S/O MANJUNATHA KHARVI
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A12734
132. KRISHNA KHARVI
S/O PUTTAYYA KHARVI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A12811
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133. SANJEEVA KHARVI
S/O PUTTAYYA KHARVI
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A13115
134. RAVI KHARVI
S/O MANJU KHARVI
AGED ABOUT 45
MEMBERSHIP NO. A13717
135. NAGARAJA KHARVI
S/O PURUSHA KHARVI
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A13732
136. DHOOMA KHARVI
S/O KOGGA KHARVI
AGED ABOUT 55 YEARS
MEMBERSHIP NO. A14155
137. RAGHU KHARVI
S/O BASAVA KHARVI
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A14219
138. SUDHAKAR SHETTY
C/O. GOVINDA SHETTY
AGED ABOUT 72 YEARS
MEMBERSHIP NO. A5211
139. SEETHARAM SHETTY
S/O. SHEENAPPA SHETTY
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A5372
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140. INDIRA SHETTY
W/O. SEETHARAM SHETTY
AGED ABOUT 67 YEARS
MEMBERSHIP NO. A5383
141. SHANKARA POOJARY
S/O. SUKRA POOJARY
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A5826
142. PRABHAVATHI SHETTY
W/O. SUDHAKAR SHETTY
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A6815
143. KRISHNAYYA SHETTY
S/O. ABBAKKA SHEDTHI
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A10006
144. MALATHI SHETTY
W/O. KRISHNAYYA SHETTY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A1008
145. PRAVEEN SHETTY
S/O. GANAPAYYA SHETTY
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A11016
146. SHOBHA N. SHETTY
D/O. GULABI SHEDTHI
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A12978
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147. SRIMATHI ACHAR
W/O. SEETHARAM ACHAR
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A12979
148. SHARAVATHI SHETTY
W/O. SUDHAKAR SHETTY
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A16081
149. MAMATHA SHETTY
W/O. AJITH SHETTY
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A16154
150. PRATHIMA ACHAR
W/O. SRINIVAS ACHAR
AGED ABOUT 40 YEARS
MEMBERSHIP NO. A16467
151. POORNIMA ACHAR
D/O. GEETHA ACHAR
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A16492
152. SUMA
W/O. ASHOK SHETTY
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A16675
153. NISHA
W/O. PRAVEEN SHETTY
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A21205
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154. KEERTHESH
S/O. BHASKAR SHETTY
AGED ABOUT 28 YEARS
MEMBERSHIP NO. A21268
155. GAYATHRI
W/O. RAMANANDA ACHAR
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A21029
156. MALATHI M.
W/O. ARUN KUMAR SHETTY
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A8979
157. ARUN KUMAR SHETTY
S/O. HERIYANNA SHETTY
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A7179
158. SANTHOSH ACHAR
S/O. SEETHARAM ACHAR
AGED ABOUT 36 YEARS
MEMBERSHIP NO. A23400
159. RAVINDRA SHETTY
S/O. THEJAPPA SHETTY
AGED ABOUT 66 YEARS
MEMBERSHIP NO. A15108
160. SEETHARAM ACHAR
S/O. NARASIMHA ACHAR
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A13621
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161. AVINASH
S/O. NARASIMHA SHETTY
AGED ABOUT 34 YEARS
MEMBERSHIP NO. A17896
162. SRIDHAR DEVADIGA
S/O. BOLU DEVADIGA
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A18849
163. RADHA DEVADIGA
D/O. LACHA DEVADIGA
AGED ABOUT 49 YEARS
MEMBERSHIP NO. A21635
164. RATHNA
W/O. RAGHURAM BANGERA
AGED ABOUT 37 YEARS
MEMBERSHIP NO. A17520
165. LAKSHMI
W/O. ASHOK MENDON
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A17555
166. ANAND KUNDER
S/O. CHIKKAYYA NAIK
AGED ABOUT 77 YEARS
MEMBERSHIP NO. A3608
167. VANAJA SHETTY
D/O. NARAYANA SHETTY
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A3644
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168. SANJEEVA M. PUTHRAN
S/O. MUDUR NAIK
AGED ABOUT 80 YEARS
MEMBERSHIP NO. A3892
169. SANJEEVA MARAKALA
S/O. PANJU MARAKALA
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A3915
170. RAMAPPA BANGERA
S/O. BADIYA MENDON
AGED ABOUT 80 YEARS
MEMBERSHIP NO. A4700
171. BABU POOJARY
S/O. MINKU POOJARTHI
AGED ABOUT 67 YEARS
MEMBERSHIP NO. A4848
172. DASA THINGALAYA
C/O. BASAVA MARAKALA
AGED ABOUT 67 YEARS
MEMBERSHIP NO. A4920
173. SRINIVAS KANCHAN
S/O. DEVI HENGAS
AGED ABOUT 73 YEARS
MEMBERSHIP NO. A5702
174. SHANKAR POOJARY
S/O. VEERA POOJARY
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A5976
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175. BHAVANI SHETTY
W/O. NARAYANA SHETTY
AGED ABOUT 76 YEARS
MEMBERSHIP NO. A6004
176. PRABHAKAR THINGALAYA
S/O. NARSI
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A6803
177. VINOD KANCHAN
S/O. B. A. KANCHAN
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A6956
178. SHARADA SHETTY
W/O. BHASKAR SHETTY
AGED ABOUT 73 YEARS
MEMBERSHIP NO. A7312
179. RUDRAMMA SHETTY
W/O KORGAYYA SHETTY
AGED ABOUT 73 YEARS
MEMBERSHIP NO. A7316
180. BASAVARAJ BANGERA
S/O. BADIYA THADELA
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A7416
181. BHASKAR M.
S/O. KARIYA KUNDER
AGED ABOUT 73 YEARS
MEMBERSHIP NO. A7513
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182. SRIMATHI
C/O. BHASKAR SHETTY
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A7555
183. NARAYANA N. MENDON
S/O. NAGA MARAKALA
AGED ABOUT 56 YEARS
MEMBERSHIP NO. A7615
184. RAJU N. THINGALAYA
S/O. NARASIMHA MARAKALA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A7761
185. RAMA HOLLA
S/O. KRISHNA HOLLA N. S.
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A8112
186. GOPAL BANGERA
S/O. VEERAPPA BANGERA
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A8157
187. SOMA A BANGERA
S/O. ALTHA KANCHNA
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A8311
188. SURESH SHETTY
S/O. SANKAMMA SHETTY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A8320
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WP No. 871 of 2025
189. RAJU POOJARY
S/O. MALLU POOJARY
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A8516
190. ANANDA DEVADIGA
S/O. GANAPA DEVADIGA
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A8520
191. THIMMAPPA SRIYAN
S/O. RAMA MARAKALA K.
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A8643
192. CHANDRASHEKAR KARANTH
C/O. SEETHARAM UPADYA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A8645
193. ANANDA KANCHAN
S/O. ANNAYYA BANGER
AGED ABOUT 78 YEARS
MEMBERSHIP NO. A8651
194. SURESH POOJARY
S/O. ANNU POOJARY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A8693
195. KRISHNA
S/O. KORAGA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A8730
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WP No. 871 of 2025
196. VISHWANATH HANDE
S/O. NARASIMHA HANDE
AGED ABOUT 75 YEARS
MEMBERSHIP NO. A8731
197. SURESH
S/O. BEDU
AGED ABOUT 59 YEARS
MEMBERSHIP NO. A8739
198. VANAJA
W/O. PRABHAKAR KUNDER
AGED ABOUT 59 YEARS
MEMBERSHIP NO. A9679
199. GIRIJA KUNDER
W/O. HERIYA C. KUNDER
AGED ABOUT 78 YEARS
MEMBERSHIP NO. A9680
200. RAMA MADIWALTHI
W/O MANJU MADIWALA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A13136
201. GIRIJA MADIWALTHI
W/O RAMA MADIWALA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A13137
202. VYKUNTA POOJARY
VYKUNTA POOJARY
S/O BHACHHA POOJARY
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A12288
- 30 -
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WP No. 871 of 2025
203. KOTI POOJARY K
S/O BASAVA POOJARY
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A12518
204. SATHYAVATHI NAKSHTHRI
W/O SRIKANTH NAKSHTHRI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A13483
205. DEVAKI SHETTY
W/O KRISHANNAYA SHETTY
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A14028
206. CHIKKAMMA POOJARTHI
D/O BACHHI POOJARTHI
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A15001
207. KIRAN KUMAR K.S
S/O KRISHNAPPA MARKALA
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A15166
208. KRISHNAPPA MARKALA
S/O SHINA MARKALA G
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A15168
209. SAHIRA
D/O AHAMAD BYARY
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A15659
- 31 -
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WP No. 871 of 2025
210. KRISHNA POOJARY
S/O GOVINDA POOJARY
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A15690
211. AKKAMMA
D/O BACHHI POOJARTHI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A16361
212. PRADEEPA.K
S/O HERIYA .K
AGED ABOUT 28 YEARS
MEMBERSHIP NO. A16804
213. RAJESH POOJARY
S/O LALITHA POOJARTHI
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A16831
214. LOKESH POOJARY
S/O LALITHA POOJARTHI
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A16832
215. KRISHNA.K.POOJARY
S/O KURUDA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A16847
216. VIDYADHARA POOJARY
S/O NARAYANA POOJARY
AGED ABOUT 37 YEARS
MEMBERSHIP NO. A17070
- 32 -
NC: 2025:KHC:3683
WP No. 871 of 2025
217. AYYAPPA
S/O MANJUNTH DEVADIGA
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A17320
218. SHARADA
W/O RAJU MARKALA
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A18523
219. MEGHA
D/O SHIVARAMA POOJARY
AGED ABOUT 26 YEARS
MEMBERSHIP NO. A18771
220. RANGAYYA ACHAR
S/O SHANKAR ACHAR
AGED ABOUT 40 YEARS
MEMBERSHIP NO. A19819
221. PRASHANTH KUNDAR
S/O ANNAPPA KUNDAR
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A20351
222. ANNAPPA MARAKALA
S/O NARAYANA MARKALA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A20352
223. NAVEEN BHNJE
S/O ALEX BHNJE
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A20896
- 33 -
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WP No. 871 of 2025
224. JAYA
D/O THIMMAPPA POOJARY
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A13275
225. SANJEEVA POOJARY
S/O CHANDU POOJARTHI
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A12313
226. SHANKAR POOJARY
S/O SHYASHA POOJARY
AGED ABOUT 56 YEARS
MEMBERSHIP NO. A16919
227. RAJA .K
S/O VITTALA SUVARNA
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A14871
228. PUNDA
S/O BASAVA HARIJANA
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A4166
229. BABU DEVADIGA P
S/O KARIYAMMA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A5107
230. BABANNA YANE BABU POOJARY
S/O AKKAMMA POOJARTHI
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A5960
- 34 -
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WP No. 871 of 2025
231. B K THEJA
S/O BACHHU POOJARY
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A6842
232. CHANDU POOJARTHI
W/O PANJU POOJARY
AGED ABOUT 68
MEMBERSHIP NO. A7171
233. GEETHA
D/O PANJU POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A7509
234. RATHNAKARA
S/0 KUSHMA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A7749
235. NARASIMHA POOJARY
S/O BASAVA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A7809
236. JAGADESHA POOJARY
S/O SHENA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A7829
237. NARASIMHA N POOJARY
S/O NANDA POOJARY
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A8324
- 35 -
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WP No. 871 of 2025
238. KUSUMA N POOJARY
W/O NARASIMHA POOJARY
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A8325
239. KRISHNA POOJARY
S/O PANJU POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A8565
240. SOMA POOJARY
S/0 ANATHA POOJARY
AGED ABOUT 72 YEARS
MEMBERSHIP NO. A8819
241. SHIVAMMA POOJARTHI
W/O SOMA POOJARY
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A88
242. P DINAKARA
S/O BABANNA POOJARY
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A9140
243. BABY POOJARTHI
W/O DINAKARA P
AGED ABOUT 56 YEARS
MEMBERSHIP NO. A9141
244. UDAYA
S/O MAHALINGA POOJARY
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A9142
245. BHASKAR P
- 36 -
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WP No. 871 of 2025
S/O NARAYANA POOJARY
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A9526
246. RANGANATHA NAYAK
S/O SADHANANDA NAYAK
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A10078
247. BHADRA PARAMPALLI
S/O APPU
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A10991
248. BHAGI POOJARTHI
W/O NARAYANA POOJARY
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A11881
249. SAROJA
D/O BHAGI POOJARTHI
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A11882
250. PARVATHI
W/O UDAYA POOJARY
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A12442
251. ANUSUYA
D/O JABBA MENDAN
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A12624
- 37 -
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WP No. 871 of 2025
252. SRINIVASA AMIN
S/O JALAJA MARAKALTHI
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A12951
253. RAGHAVENDRA
S/O ANNAYYA POOJARY
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A13036
254. GANGE POOJARTHI
W/O SHINA POOJARY
AGED ABOUT 74 YEARS
MEMBERSHIP NO. A12657
255. DURGEE POOJARTHI
W/O ANNAYYA POOJARY
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A13038
256. BHABI
W/O NARASIMHA POOJARY
AGED ABOUT 57 YEARS
MEMBERSHIP NO. A13660
257. ASHOKA
S/O JABBA MARAKALA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A13671
258. YASHODA
W/O GOPALA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A13868
- 38 -
NC: 2025:KHC:3683
WP No. 871 of 2025
259. CHANDU POOJARTHI
D/O BASAVA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A13869
260. KUSUMA SHETTY
W/O SUNDARA SHETTY K
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A14021
261. VEDHA POOJARTHI
W/O DIVAKARA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A14093
262. GEETHA
W/O ANANDA POOJARY
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A14094
263. SHANTHA
W/O KRISHNA POOJARY
AGED ABOUT 49 YEARS
MEMBERSHIP NO. A14103
264. SHOBHA POOJARTHI
W/O MOHANA POOJARY
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A14104
265. JYOTHI DEVADIGA
W/O ANANTHA DEVADIGA
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A14105
- 39 -
NC: 2025:KHC:3683
WP No. 871 of 2025
266. AKKU POJARTHI
W/O PANJU POOJARY
AGED ABOUT 69 YEARS
MEMBERSHIP NO. A14113
267. SANTHOSH
S/O GOPAL POOJARY
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A14328
268. JALAJA POOJARTHY
W/O BASAVA POOJARY
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A14728
269. JAGANNTHA POOJARY
S/O NARSI POOJARTHI
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A14729
270. PREMA
D/O PANJU MARAKALA
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A14922
271. SHANKARA POOJARY
S/O DUGGA POOJARY
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A15118
272. ASHOK POOJARY
S/0 CHIKKAMMA POOJARTHI
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A15631
- 40 -
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WP No. 871 of 2025
273. PUNEETHA
D/O KRISHNA POOJARY
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A15800
274. SHYMA
S/0 SANJEEVA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A16057
275. KRISHNA POOJARY
S/O LATE BASAVA POOJARY
AGED ABOUT 66 YEARS
MEMBERSHIP NO. A16115
276. GANESH N
W/O NARASIMHA POOJARY
AGED ABOUT 44 YEARS
MEMBERSHIP NO. A16207
277. NAGARAJA PK
S/o KRISHNA
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A16749
278. RAGHAVENDRA POOJARY
S/0 LATE SHESHA POOJARY
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A17646
279. PARVATHI
W/O SHANKARA POOJARY
AGED ABOUT 54 YEARS
MEMBERSHIP NO. A17840
- 41 -
NC: 2025:KHC:3683
WP No. 871 of 2025
280. SUSHEELA POOJRTHI
W/O SRIDHAR POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A18667
281. RAGHU POOJARY
S/o THIMMA POOJARY
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A18754
282. HARSHA
W/O NARASIMHA POOJARY
AGED ABOUT 39
MEMBERSHIP NO. A19817
283. SOWMAYA
D/O RADHA POOJARTHI
AGED ABOUT 32 YEARS
MEMBERSHIP NO. A19428
284. KRISHNA POOJARY
S/0 PANJU POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A19701
285. RAVI KANCHAN
S/O MUTTHA KARKERA
AGED ABOUT 49 YEARS
MEMBERSHIP NO. A19768
286. DEEPAK
S/o MUTTANNA MARAKALA
AGED ABOUT 24 YEARS
MEMBERSHIP NO. A20083
- 42 -
NC: 2025:KHC:3683
WP No. 871 of 2025
287. DEVAKI
W/O PUTTA POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A20139
288. POORNIMA
D/O GOPAL POOJARY
AGED ABOUT 36 YEARS
MEMBERSHIP NO. A20750
289. POORNESHA
S/O GOPAL POOJARY
AGED ABOUT 34 YEARS
MEMBERSHIP NO. A20751
290. JAYASHREE
W/O VENKATESH PRASAD
AGED ABOUT 44 YEARS
MEMBERSHIP NO. A20968
291. VINODA
W/O RAGHU POOJARY
AGED ABOUT 42 YEARS
MEMBERSHIP NO. A21376
292. SHOBHA
W/O UMESH POOJARY
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A21406
293. CHETHAN
S/O ANANTHA DEVADIGA
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A21562
- 43 -
NC: 2025:KHC:3683
WP No. 871 of 2025
294. SHANKARA POOJARY
S/O ANTHAMMA POOJARTHI
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A7920
295. SANTHOSH
S/O ANANTHA DEVADIGA
AGED ABOUT 37 YEARS
MEMBERSHIP NO. A13710
296. VENKATESH
S/O GOPAL POOJARY
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A13755
297. RAGHURAMA
S/0 NARAYANA POOJARY
AGED ABOUT 32 YEARS
MEMBERSHIP NO. A21021
298. SHANKARNARAYAN UPADHYA
S/O GANAPAYYA UPADHYA
AGED ABOUT 84 YEARS
MEMBERSHIP NO. A1626
299. JAYARAMA HERLE
S/O NARASHIMAHA HERLE
AGED ABOUT 74 YEARS
MEMBERSHIP NO. A1891
300. SRIPATHI HERLE
S/O MANJUNATH HERLE
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A2494
- 44 -
NC: 2025:KHC:3683
WP No. 871 of 2025
301. SRIDHAR UPADHYA
S/O KRISHNA UPADHYA
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A2499
302. RAGHAVENDRA BHAT
S/O KUPAYYA BHAT.P
AGED ABOUT 74 YEARS
MEMBERSHIP NO. A2785
303. MAHABALESHWARA ITHAL
S/O PARAMESHWARA ITHAL
AGED ABOUT 74 YEARS
MEMBERSHIP NO. A3214
304. SHANKARNARAYAN ITHAL
S/O SADASHIVA ITHAL
AGED ABOUT 72 YEARS
MEMBERSHIP NO. A3215
305. SHARDA HERLE
S/O SADASHIVA HERLE
AGED ABOUT 72 YEARS
MEMBERSHIP NO. A3279
306. NAGAPAYYA HANDE
S/0 RAMDEVA HANDE
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A2603
307. SANJEEVA MARAKALA
S/0 NARAYANA MARAKALA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A3604
- 45 -
NC: 2025:KHC:3683
WP No. 871 of 2025
308. PADMANABHA UPADHYA
S/0 SRINIVAS UPADHYA
AGED ABOUT 71 YEARS
MEMBERSHIP NO. A4054
309. SHANTHA. R. BHAT
W/O RAGAVENDRA BHAT
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A5441
310. SUBRAMANYA ITHAL
S/O CHAKRAPANI ITHAL
AGED ABOUT 69 YEARS
MEMBERSHIP NO. A5647
311. SRIDHAR HERLE
S/O VISHWANATHA HERLE
AGED ABOUT 67 YEARS
MEMBERSHIP NO. A5996
312. VASUDEVA HERLE
S/0 VISHWANATHA HERLE
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A6070
313. VASUDEVA HERLE
S/0 SADASHIVA HERLE
AGED ABOUT 71 YEARS
MEMBERSHIP NO. A6542
314. ARUNA MADHYASTA
8/0 CHANDRASHEKAR
AGED ABOUT 71 YEARS
MEMBERSHIP NO. A6542
- 46 -
NC: 2025:KHC:3683
WP No. 871 of 2025
315. GIRISH P.R
S/O RAMANANDA MADHYASTA
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A7010
316. BHASKAR HANDE
S/O HARIKRISHNA HANDE
AGED ABOUT 69 YEARS
MEMBERSHIP NO. A8086
317. LAXMI POOJARTHI
WO NARAYANA POOJARY
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A8867
318. P. JAGADISH HERLE
S/O SRINIVAS HERLE
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A11157
319. JAGDESHA ITHAL
S/O VISHNUMOORTHI ITHAL
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A14924
320. ANANDARAMA MADHYASTA
S/O SRINIVASA MADHYASTA
AGED ABOUT 72 YEARS
MEMBERSHIP NO. A14954
321. CHANDRASHEKARA ADIGA
S/O NAGAPPA ADIGA
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A15635
- 47 -
NC: 2025:KHC:3683
WP No. 871 of 2025
322. G. VENKATESH MAYYA
S/O G. NARASHIMA MAYYA
AGED ABOUT 68 YEARS
MEMBERSHIP NO. A16377
323. SHANTHA
S/O CHANDRASHEKAR ITHAL
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A17877
324. GEETHA
W/O ANANDARAMA HANDE
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A18987
325. P SHAKARNARAYANA ITHAL
S/O JAYARAMA ITHAL
AGED ABOUT 78 YEARS
MEMBERSHIP NO. A19973
326. BHAGIRATHIAMMA SOMAYAJI
W/O LAXMINARAYANA
AGED ABOUT 70 YEARS
MEMBERSHIP NO. A20349
327. CHIDHANADA ITHAL
S/O P SHAKARNARAYANA ITHAL
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A21135
328. SHARADHA
W/O RAMAKRISHANA UPADHYA
AGED ABOUT 65 YEARS
MEMBERSHIP NO. A7061
- 48 -
NC: 2025:KHC:3683
WP No. 871 of 2025
329. RUKMINI
W/O KRISHNA POOJARY
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A19644
330. ANITHA
D/O KRISHNA POOJARY
AGED ABOUT 34 YEARS
MEMBERSHIP NO. A19645
331. HEMA
W/O ASHOKA
AGED ABOUT 34 YEARS
MEMBERSHIP NO. A20378
332. RAJASHEKARA.P.S
S/O SHINA MARAKALA
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A12649
333. PARVATHI POOAJARTHI
W/O MANJUNATHA POOJARY
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A12543
334. BASHA
S/O KUNHI AHAMED
AGED ABOUT 45 YEARS
MEMBERSHIP NO. A7732
335. NAGARTHNA
W/O RATHANKAR MANUR
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A19751
- 49 -
NC: 2025:KHC:3683
WP No. 871 of 2025
336. BHAGIRATHI
W/O RAJU MENDON
AGED ABOUT 59 YEARS
MEMBERSHIP NO. A7954
337. MANUJNATH POOJARI
S/O NARAYANA POOJARY
AGED ABOUT 62 YEARS
MEMBERSHIP NO. A8379
338. SHRINIVASA
S/O VENKATESH POOJARY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A8405
339. YASIN S.M
S/O SHEIKIMAM SAIBA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A9538
340. KRISHANA POOJARI
S/O BADU POOJARY
AGED ABOUT 64 YEARS
MEMBERSHIP NO. A8406
341. BHOJU POOJARI
S/O NARAYANA POOJARY
AGED ABOUT 58 YEARS
MEMBERSHIP NO. A9731
342. SHUSHEEL P
D/O KARIA HARIJANA
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A1180
- 50 -
NC: 2025:KHC:3683
WP No. 871 of 2025
343. JAYA
W/O BHASKAR POOJARY
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A12121
344. BADRUL MUNEER
S/O ISMAIL BYARY
AGED ABOUT 46 YEARS
MEMBERSHIP NO. A12254
345. MAHAMAD HARIF S/O ISMAIL BYARY
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A13028
346. BEBI JOHARA
W/O HAMEED HS
AGED ABOUT 52 YEARS
MEMBERSHIP NO. A13322
347. SHAMEER
S/O AMINABI
AGED ABOUT 88 YEARS
MEMBERSHIP NO. A15098
348. KANAKA DAVADIGA
W/O NAGARAJA DAVADIGA
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A15550
349. RAJU POOJARI
S/O TEJA POOJARY
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A15660
350. GANESH
S/O SANJEEVA POOJARY
- 51 -
NC: 2025:KHC:3683
WP No. 871 of 2025
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A16336
351. ABBAS
S/O HYDER BARI
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A16348
352. MUBINA
W/O ABBAS
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A16349
353. RAVI POOJARI P
S/O NARASIMHA MURTHY
AGED ABOUT 35 YEARS
MEMBERSHIP NO. A16679
354. VIJAYA POOJARI
S/O NARASIMHA POOJARY
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A17005
355. HASAINAR
S/O KHADRI BYARI
AGED ABOUT 43 YEARS
MEMBERSHIP NO. A17077
356. MAIUDHIN BYARI
S/O AMINABI
AGED ABOUT 38 YEARS
MEMBERSHIP NO. A17168
357. PRATHAP POOJARI
S/O KRISHAN POOJARY
AGED ABOUT 38 YEARS
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WP No. 871 of 2025
MEMBERSHIP NO. A17861
358. NAGARAJ POOJARI
S/O KRISHAN POOJARY
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A17434
359. AYISHA
W/O MUBARAK
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A17511
360. SEETHU POOJARTHI
W/O BASAV POOJARY
AGED ABOUT 61 YEARS
MEMBERSHIP NO. A17534
361. LATHA
W/O KRISHANA POOJARY
AGED ABOUT 43 YEARS
MEMBERSHIP NO. A17831
362. VASU POOJARI
S/O SEETHU POOJARTHI
AGED ABOUT 51 YEARS
MEMBERSHIP NO. A17963
363. MAHMAD
S/O ABDUL KHADER
AGED ABOUT 39 YEARS
MEMBERSHIP NO. A18013
364. JOURABI
W/O MAHMAD
AGED ABOUT 37 YEARS
MEMBERSHIP NO. A18014
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365. HAMLIMABI
W/O BASHA SHEBI
AGED ABOUT 63 YEARS
MEMBERSHIP NO. A19113
366. VEENA
D/O KARIA
AGED ABOUT 41 YEARS
MEMBERSHIP NO.A19168
367. SAAKU POOJARTHI
W/O RAMESH POOJARI
AGED ABOUT 50 YEARS
MEMBERSHIP NO. A19396
368. VANAJA
W/O KRISHANA POOJARI
AGED ABOUT 53 YEARS
MEMBERSHIP NO. A19643
369. ABDUL RAFIQ
S/O AHMAD BYARI
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A19732
370. GIRIJA
W/O MUDDU POOJARI
AGED ABOUT 60 YEARS
MEMBERSHIP NO. A19908
371. AMEENABI
W/O SEEDI BYARI
AGED ABOUT 37 YEARS
MEMBERSHIP NO. A20684
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WP No. 871 of 2025
372. ZEENATH
W/O MAIYUDDEIN BYARI
AGED ABOUT 41 YEARS
MEMBERSHIP NO. A20685
373. LAXMI
W/O ANANATH GANIGA
AGED ABOUT 59 YEARS
MEMBERSHIP NO. A8814
374. ISMAIL
S/O SEEDI BYARI
AGED ABOUT 47 YEARS
MEMBERSHIP NO. A20786
375. MINAKA POOJARTHY
W/O NAGA
AGED ABOUT 48 YEARS
MEMBERSHIP NO. A20301
ALL ARE MEMBERS OF KOTA AGRICULTURAL
CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCITIES ACT,1959.
UGAMA, KOTA, KODANGAYI POST,
BRAHMAVARA TALUK,
UDUPI DISTRICT -576 221.
...PETITIONERS
(BY SRI. RAKSHITH KUMAR, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF CO-OPERATION,
M.S. BUILDING, BANGALORE - 560 001,
REPRESENTED BY ITS PRINCIPAL SECRETARY.
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WP No. 871 of 2025
2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
3RD FLOOR, TTMC A BLOCK, K.H. ROAD,
SHANTHINAGAR, BANGALORE - 560 027,
REPRESENTED BY ITS SECRETARY.
3. KOTA AGRICULTURAL
CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCITIES ACT, 1959.
UGAMA, KOTA, KODANGAYI POST,
BRAHMAVARA TALUK,
UDUPI DISTRICT -576 221.
REPRESENTED BY ITS CEO.
4. THE RETURNING OFFICER,
KOTA AGRICULTURAL
CO-OPERATIVE SOCIETY LTD.,
A SOCIETY REGISTERED UNDER KARNATAKA
CO-OPERATIVE SOCITIES ACT, 1959.
UGAMA, KOTA, KODANGAYI POST,
BRAHMAVARA TALUK,
UDUPI DISTRICT -576 221.
...RESPONDENTS
(BY SRI. YOGESH D. NAIK, AGA FOR R1 AND R4;
SRI. T.L. KIRAN KUMAR, ADVOCATE FOR R2;
SRI. K. PRASANNA SHETTY, ADVOCATE FOR R3)
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECTING THE
RESPONDENTS TO INCLUDE THE NAMES OF THESE
PETITIONERS I THE FINAL ELIGIBLE VOTERS LIST AND PERMIT
THE PETITIONERS TO CAST THEIR VOTES IN THE UPCOMING
ELECTIONS OF THE R3 SOCIETY WHICH IS SCHEDULE TO BE
HELD ON 19/01/2025 (ANNEXURE-A) AND ETC.,
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
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CORAM: HON'BLE MRS JUSTICE K.S. HEMALEKHA
ORAL ORDER
Petitioners are seeking to direct respondents to include the names of petitioners in the eligible voters list and permit the petitioners to cast their votes in the election of respondent No.3-Society, which was scheduled to be held on 19.01.2025.
2. This Court, by way of interim arrangement on 17.01.2025, permitted the petitioners to cast their votes in the ensuing elections scheduled to be held on 19.01.2025 to the Board of Directors of respondent No.3-Society subject to the final outcome of this writ petition.
3. The challenge in this writ petition is on the premise that notice under Rule 13 of the Karnataka Co-
Operative Societies Rules, 1960 ('the KCS Rules, 1960' for short) is not issued.
4. Rule 13-D of the KCS Rules, 1960 reads as under:
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NC: 2025:KHC:3683 WP No. 871 of 2025 "13-D. Preparation of electoral rolls and calendar of events.-(1) Election Officer shall, after due verification, send a consolidated list of all co- operative societies in the district where elections are due at least 120 days before the date of expiry of the term of office of the boards to the Co-operative Election Authority indicating therein the following particulars.-
(a) the name and address of the society;
(b) number of elected directors of the board;
(c) the date of expiry of the term of office of the board;
(d) the proposed places where the elections are to be held or other particulars as required by the Co-operative Election Authority.
(2) The Co-operative Election Authority shall, on receipt of such reports from the Election Officer, containing the list of cooperative societies where elections are due, publish the calendar of events for the preparation of electoral rolls and the conduct of elections of the boards of the co-
operative societies indicating the name and address of each society.
(2-A) The election officer shall take steps for publication of voter list who are not eligible to vote in the following manner, namely.-
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(i) For publication of draft ineligible electoral list, the chief executive of every cooperative Society shall prepare notice in respect of members not attending three out of the last five annual general body, meetings and members not utilising such minimum services or facilities in a co-operative year as specified in the bye-laws for three consecutive co- operative years.
(ii) The chief executive of every co-operative society shall send above prepared notice to all ineligible members, fifteen days prior to six months to the date of election of the board by registered post and an opportunity shall be given to such member to file their objections, if any within fifteen days from the date of notice.
(iii) The chief executive of every co-operative society shall submit the list of ineligible voters to the election officer along with their objections and also produce the records pertaining to absence from general body meeting with attendance and services utilised by members. He has to produce the records for having sent the notice along with acknowledgement to the election officer within thirty days from the date of notice as specified by the election officer.
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(iv) The chief executive of every cooperative society shall state in his notice that the ineligible voter can appear before the election officer between thirty days to sixty days from the date of notice to get the remedy.
v) The election officer has to hear and dispose the objections filed by the ineligible voters within sixty days from the days of submission of objections from such voters.
(vi) The final list of ineligible voters shall be published on or before fifteen clear days prior to the date of election.
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely.-
(a) for publication of draft eligible list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the date of election;
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(d) for publication of final eligible voters list before fifteen clear days prior to the date of election.
(4) It shall be the duty of every society to furnish correct information required by the Election Officer to enable him to approve the electoral rolls as directed by the Co-operative Election Authority.
(5) The chief executive of every co- operative society shall prepare (i) a draft list of the eligible members or representatives and delegates with right to vote, (ii) a list of members whose repayments will fall due before the date fixed for publication of final electoral roll, (iii) a list of defaulters, (iv) a list of other members or representatives and delegates who are not eligible to vote at a general election indicating the reasons for ineligibility memberwise on the basis of entries in the updated membership register specifying,-
(a) the name of the member or representative, the admission number, the name of the parent or husband and the address of such member or representative in the case of an individual member;
(b) the admission number, the name of the society, the name of the delegate proposed to
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NC: 2025:KHC:3683 WP No. 871 of 2025 represent the society in the case of a member society, and submit the said lists to the Election Officer along with the related books, records and documents and any other information as the Election Officer may require, at least sixty days before the date of election.
(6) The Co-operative Election Authority shall call upon the Chief Executive of the co-operative society to obtain from the member society, the name of an authorised member of the board of such society as a delegate, together with the resolution of the board of the said society and the specimen signature along with the photograph of the delegate duly attested and bearing the seal of the society and furnish all such information under sub-rule (5).
(7) The final electoral roll shall consist of the following,-
(a) all the individual members with right to vote in respect of a primary co-operative society; or
(b) all the individual members and the delegates of the members societies with right to vote in respect of a secondary co-operative society; or
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(c) all the delegates of the member societies with right to vote in respect of a federal and an apex society.
(8) The copy of such electoral roll in respect of each society shall be kept open for inspection in the office of such society as also in the office of the Election Officer.
(9) The election calendar of events for general election of directors of the board shall provide for.-
(a) date of notification inviting nomination;
(b) last date for receipt of nomination;
(c) date and time for scrutiny of nomination;
(d) date and time for publication of list of validly nominated candidates;
(e) date and time for withdrawal of nomination papers;
(f) Date and time for publication list of contesting candidates;
(g) Date and time for allotment of symbols and publication of contesting candidates with symbols;
(h) Date and time of poll;
(i) Date and time of counting and declaration of results."
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5. The case of the petitioners is that the petitioners have paid all membership/share holders due to respondent No.3-Society and attended all the annual general body meetings, in spite of which respondent No.3- Society has dropped the petitioners from the eligible voters list and the provisions of Rule 13-D of KCS Rules, 1960 is overlooked by respondent No.3-Society.
6. The Co-Ordinate Bench of this Court in the case of Sri. B Ganganna and others Vs. The State of Karnataka, Department of Co Operation and others1 (B Ganganna) had given deliberate consideration to the provisions of Rule 13-D of the KCS Rules, 1960 and adjudication of dispute under Section 70 of the Karnataka Co-Operative Societies Act, 1959 ('KCS Act, 1959' for short). The Co-Ordinate Bench of this Court framed the following points for consideration at paragraph No.9, which reads as under:
1ILR 2024 KAR 1901
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NC: 2025:KHC:3683 WP No. 871 of 2025 "9. In the light of the contentions raised, the following questions arise for consideration;
(a) Whether a writ petition under Article 226 of the Constitution of India is maintainable (before the publication of the calendar of events under Rule
14) to redo the voters' list for violation of Rule 13- D(2-A) of the Rules, 1960, in preparing the eligible and ineligible voters' list?
(b) Whether the authority acting under Section 70(2)(c) of the Act, 1959 can decide the validity of the electoral roll vis-à-vis Rule 13-D(2-A) of Rules, 1960?
(c) Whether the judgments of co-ordinate Bench of this Court in Mohammad Beary and H.S. Raju supra are per incurium and contrary to the law in Election Commission of India through Secretary supra."
(Emphasis supplied)
7. The Co-Ordinate Bench after giving deliberate consideration to various judgments has held at paragraph Nos.50 and 51 as under:
"50. For the reasons recorded, this Court concludes as under:
(a) The preparation of electoral roll under Rule, 13-D(2-A) of the Karnataka Co-Operative Rules 1960 is an integral part of the election
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NC: 2025:KHC:3683 WP No. 871 of 2025 process in the context of a question whether the writ petition is maintainable when the challenge is laid to the procedure initiated for preparing electoral roll.
(b) In a dispute under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959, the Authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its impact on the election.
(c) The judgments in MOHAMMAD BEARY and H.S. RAJU are not per incurium
(d) The writ petition under Article 226 of Constitution of India to challenge the electoral roll on the ground of non compliance of Rule 13-D(2-A) of Rules, may lie in exceptional cases.
51. Based on the conclusions arrived at in the facts and circumstances of the case, this Court is of the view that no exceptional case is made out in this petition to exercise Article 226 jurisdiction. This Court has not expressed any opinion on the eligible and ineligible voters' list prepared during the pendency of the petition. Hence, the following:
ORDER Writ petition is disposed of on the following terms:
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(i) The returning officer shall count the votes cast in the election held on 21.01.2024, to the Board of the 6th respondent bank, and shall announce the results.
(ii) The liberty is reserved to the petitioners or any aggrieved person to raise objections to the validity of the electoral roll in an election petition under Section 70(2)(c) of the Karnataka Co-operative Societies Act, 1959.
(iii) If such a dispute is raised, the Authority under Section 70 of the Karnataka Co-operative Societies Act, 1959, shall examine all questions including the question relating to validity of the eligible and ineligible voters' list and impact on the election to the Board of the 6th respondent - Bank.
(iv) Nothing is expressed on the merits of the eligible and ineligible voters' list published during the pendency of the petition and said question kept open to be decided in the dispute under Section 70 of the Karnataka Co-
operative Societies Act, 1959, if raised."
8. Section 70 of the KCS Act, 1959 reads as under:
"70. Disputes which may be referred to Registrar for decision.-(1) Notwithstanding
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NC: 2025:KHC:3683 WP No. 871 of 2025 anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises.-
(a) among members, past members and persons claiming through members, past members and deceased members, or
(b) between a member, past member or person claiming through a member, past member or deceased member and the society, its board or any officer, agent or employee of the society, or
(c) between the society or its board and any past board, any officer, agent or employee, or any past officer, past agent or past employee or the nominee, heirs, or legal representatives of any deceased officer, deceased agent, or deceased employee of the society, or
(d) between the society and any other co-
operative society, or a credit agency.
such dispute shall be referred to the Registrar for decision and no civil or Labour or Revenue Court or Industrial Tribunal shall have jurisdiction to entertain any suit or other proceeding in respect of such dispute.
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NC: 2025:KHC:3683 WP No. 871 of 2025 (2) For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely.-
(a) a claim by the society for any debt or demand due to it from a member or the nominee, heirs or legal representatives of a deceased member, whether such debt or demand be admitted or not;
(b) a claim by a surety against the principal debtor where the society has recovered from the surety any amount in respect of any debt or demand due to it from the principal debtor, as a result of the default of the principal debtor whether such debt or demand is admitted or not;
(c) any dispute arising in connection with the election of a President, Vice-president or any office-bearer or Member of board of the society.
(d) any dispute between a co-operative society and its employees or past employees or heirs or legal representatives of a deceased employee, including a dispute regarding the terms of employment, working conditions and disciplinary action taken by a co-operative society notwithstanding anything contrary
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NC: 2025:KHC:3683 WP No. 871 of 2025 contained in the Industrial Disputes Act, 1947 (Central Act 14 of 1947);
(e) a claim by a co-operative society for any deficiency caused in the assets of the co- operative society by a member, past member, deceased member or deceased officer, past agent or deceased agent or by any servant, past servant or deceased servant or by its board, past or present whether such loss be admitted or not.
(3) If any question arises whether a dispute referred to the Registrar under this section is a dispute touching the constitution, management or the business of a co-operative society, the decision thereon of the Registrar shall be final and shall not be called in question in any court.
(4) xxxxx (5) x x x x x"
9. The plain reading of Section 70 makes it clear that an extensive and exhaustive mechanism is provided under the aforesaid Section and the authority under Section 70 can decide the question on the validity of electoral roll prepared under the Rules, 1960 and its
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NC: 2025:KHC:3683 WP No. 871 of 2025 impact on the elections, whether the petitioners are the eligible voters and have paid membership dues, or annual general body meetings are attended or availed the minimum services are all questions of fact, which have to be decided under Section 70 of the KCS Act, 1959 and the writ petition under Article 226 of the Constitution of India to challenge the electoral roll, the petitioners have not made out any exceptional case in this petition to be entertained and the decision of the Co-Ordinate Bench of this Court in the case of B. Ganganna as stated supra is squarely applicable to the present facts and the present petition needs to be disposed of in similar terms and hence, the following:
ORDER i. The Returning Officer shall count the votes cast in the elections held on 19.01.2025 to the Board of Directors of respondent No.3-Society and shall announce the results.
ii. Liberty is reserved to the petitioners or any aggrieved party to raise objections to the validity
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NC: 2025:KHC:3683 WP No. 871 of 2025 of the electoral by filing a Election Petition under Section 70(2) of the KCS Act, 1959.
iii. If any dispute is raised under the provisions of KCS Act, 1959 the authority under Section 70 of the KCS Act, 1959 shall examine all questions including the questions relating to the validity of the eligible and ineligible voters list and impact of the election to the Board of respondent No.3- Society.
iv. All contentions of the parties are kept open.
v. This Court has not expressed merits and demerits on eligibility or ineligibility of the voters list.
vi. With the said observations, the writ petition stands disposed of.
Sd/-
JUSTICE K.S. HEMALEKHA AT List No.: 1 Sl No.: 73 CT: BHK