Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Boilers Rules, 1970

(3)Advice to owners - The Chief Inspector may advise owners regarding the proper maintenance, safe working, feed water treatment and cleaning of boilers.