Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(3) in The Merchant Shipping (Registration of Indian Ships) Rules, 1960 (3)The signal letters shall be noted in the register book and endorsed on the certificate of registry by the registrar or buy any other officer authorized to do so.
