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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(vii) in The U.P. Boiler Rules, 1969

(vii)Fees for examination of plans of steam pipes. - The fee required under sub-regulation (a) of Regulation 395 shall be at the rate of Rs. 5.00 per 30 metres (100 ft) of piping or part thereof inclusive of all fittings, excepting fittings like de-superheaters, steam receivers, feed heaters and separately fired superheaters. For any fittings like de-superheaters, steam receivers and separators, the fee shall be Rs. 50.00 for each such fittings.