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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(1) in The Aircraft Rules, 1937

(1)The following log books shall be kept and maintained in respect of all aircraft registered in India, namely:--
(a)a journey log book;
(b)an aircraft log book;
(c)an engine log book for each engine installed in the aircraft;
(d)a propeller log book for every variable pitch propeller installed in the aircraft;
(e)a radio apparatus log book for aircraft filled with radio apparatus;
(f)any other log book that may be required by the Director-General.