Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Jharkhand - Subsection Section 174(iv) in Bihar Education Code, 1961 (iv)On these occasions, after the class has risen and the casual courtesies have been exchanged, lectures and classes should proceed as usual. No comments of any kind should be made.
