Supreme Court - Daily Orders
Geetha P.K. vs Union Of India on 15 May, 2020
Bench: L. Nageswara Rao, Sanjay Kishan Kaul, B.R. Gavai
ITEM NO.16 Virtual Court 1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No(s). 11260/2020
GEETHA P.K. & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 15-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Sanjay Hegde, Sr. Adv.
Mr. Jose Abraham, AOR
For Respondent(s) Mr. Tushar Mehta, SG
UPON hearing the counsel the Court made the following
O R D E R
This Writ Petition shall be treated as a representation which shall be disposed of by the respondents expeditiously.
The writ petition stands disposed of accordingly. Pending application(s), if any, shall also stand disposed of.
(GEETA AHUJA) (ANAND PRAKASH) COURT MASTER (SH) Signature Not Verified BRANCH OFFICER Digitally signed by GEETA AHUJA Date: 2020.05.15 17:44:59 IST Reason: