Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 56 in The Court of Wards Act, 1879 56. Saving of the suits in High Court. - Nothing contained in this Part shall apply to any suit instituted or pending in the High Court [* * *] [Repealed by Section 6 of Bengal Act 1 of 1906.].
