Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 9 March, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD- 1 & 2
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Rights Division
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 9th March, 2026.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv. Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv.
Ms. Abhipiya Sarkar, Adv. Mr. Sourav Shrestha, Adv.
...for the plaintiff Mr. S.N. Mookherjee, Sr. Adv. Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the defendant The Court:- Heard Mr. Bachawat, the Learned Senior Counsel in part.
Adjourned to 30th March, 2026. Interim Order is extended till date.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)