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Calcutta High Court

Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 9 March, 2026

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD- 1 & 2
                       IN THE HIGH COURT AT CALCUTTA
                       Intellectual Property Rights Division
                                 ORIGINAL SIDE


                            IA NO. GA-COM/2/2024
                              In IP-COM/16/2024
                         SAJ FOOD PRODUCTS PVT LTD
                                      Vs
                         M/S PARLE BISCUITS PVT LTD


                            IA NO. GA-COM/3/2024
                              In IP-COM/16/2024
                         SAJ FOOD PRODUCTS PVT LTD
                                      Vs
                         M/S PARLE BISCUITS PVT LTD


   BEFORE:
   The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 9th March, 2026.

Appearance:

Mr. Ranjan Bachawat, Sr. Adv. Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv.
Ms. Abhipiya Sarkar, Adv. Mr. Sourav Shrestha, Adv.
...for the plaintiff Mr. S.N. Mookherjee, Sr. Adv. Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the defendant The Court:- Heard Mr. Bachawat, the Learned Senior Counsel in part.
Adjourned to 30th March, 2026. Interim Order is extended till date.
(SUGATO MAJUMDAR, J.) D.Ghosh A.R.(C.R.)