Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 24 in Protection of Plant Varieties and Farmers' Rights Rules, 2003 24. [* * *] [Inserted by Notification No. G.S.R. 901 (E) dated 17.12.2012 (w.e.f. 12.9.2003)]
