Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 295A] [Entire Act]

State of West Bengal - Subsection

Section 295A(9) in West Bengal Municipal Corporation Act, 2006

(9)No Court shall have jurisdiction in any matter for which provisions is made in this Chapter for appeal to the Tribunal.