Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2)(vi) in The Gujarat District Planning Committees Act, 2008

(vi)a person or persons, as determined by the State Government, having special knowledge in the fields of economics, planning, finance, engineering or administration;