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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1) in Andhra Pradesh Law Officers (Appointment and Conditions of Service) Rules, 1999

(1)Every Law Officer shall submit a monthly self appraisal report before the first Saturday of every succeeding month indicating the number of cases pending at the beginning of the month, cases instituted during the month, disposed off during the month and pending at the end of the month to the Government in the concerned Administrative Department or to the State Pubic Undertaking or to the Local Authority or to the University or to the District Collector concerned, as the case may be, and to Government in Law Department.