Delhi High Court - Orders
New Okhla Industrial Development ... vs Krishna Gopal Vashistha on 18 October, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2023 & I.A. 20715/2023 -Delay 30 days.
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY &
ORS. ..... Petitioner
Through: Mr. Sandeep Bajaj, Mr. Soayib
Qureshi, Ms. Aparna Singh, Mr. Rishabh Dua, Mr.
Harikesh Anirudhan, Advs.
versus
KRISHNA GOPAL VASHISTHA ..... Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 18.10.2023 I.A. 20716/2023 -Ex. & I.A. 20717/2023 -LLOD.
1. Exemptions allowed subject to all just exceptions.
2. The applications stand disposed of.
I.A. 20718/2023 -Delay 1 day (RF).
3. This is an application filed by the petitioner seeking condonation of 1 day delay in re-filing the petition.
4. The application is, for the reasons stated therein, allowed and the delay of 1 day in re-filing the petition stands condoned.
5. The application stands disposed of.
O.M.P. (COMM) 438/2023 & I.A. 20714/2023 -Stay.
6. Despite passover, learned counsel for the petitioner is not available.
Hearing is, therefore, deferred at the request of proxy counsel for the petitioner.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:18:49
7. List on 14.12.2023.
REKHA PALLI, J OCTOBER 18, 2023/al This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/10/2023 at 23:18:49