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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Punjab - Subsection

Section 78(a) in Punjab Self-Supporting Co-operative Societies Act, 2006

(a)an order for winding up or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction including division or re-organization of the bank, may be made only with The previous sanction in writing of the Reserve Bank of India;