Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act] Union of India - Subsection Section 5(5)(b) in The Maritime Zones of India (Regulation of Fishing by Foreign Vessels) Act, 1981 (b)shall be valid for such areas, for such period, for such method of fishing and for such purposes as may be specified therein;