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Calcutta High Court

Tapas Kumar Neogy vs Arun Kumar Neogy & Ors on 16 May, 2016

Author: Harish Tandon

Bench: Harish Tandon

                                  ORDER SHEET
                                  CS 256/2006
                         IN THE HIGH COURT AT CALCUTTA

                    Ordinary Original Civil Jurisdiction

                                ORIGINAL SIDE




                              TAPAS KUMAR NEOGY
                                   Versus

                           ARUN KUMAR NEOGY & ORS.


BEFORE:

The Hon'ble JUSTICE HARISH TANDON

Date : 16th May, 2016.

The Court : None appears. The suit is dismissed for default.

(HARISH TANDON, J.) nm.