Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(2)(a) in The Maharashtra District Planning Committee (Election) Rules, 1999

(a)if it bears any mark or writing by which the voter can be identified; or