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[Cites 0, Cited by 0] [Section 202(12)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(12)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)From an appointment ex-India to another appointment ex-India. - An officer holding acting rank in an appointment ex-India on transfer to another appointment carrying equivalent rank ex-India will retain his acting rank during the transit period under the conditions in Cl. (a).