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State of West Bengal - Section

Section 40 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981

40. Side Open Space :

There shall be an open space extending along the entire length of such side and forming part of the site of the building, as per the following chart :
Height of the Building Width of the side open space
Not exceeding 6.50m. ….. On one side and 0.70m on the side,
Exceeding 6.50m., but not exceeding 9.50m. ….. On one side and 0.70m. On the side.
Provided that if the site abuts on more than one street having the narrower street less than 2.4 m in width, the applicant/owner shall have to keep open such strip of land so as to make the narrower street/passage 1.2 m. from centre line, and in that event the applicant/owner will not have to leave side space on that side of the street and such strip of land shall not be built upon by any boundary wall and the like.