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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(b) in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

(b)"Agent" means a person duly authorized by a party to present an application or reply on his behalf before the Tribunal and in includes a Counsel;