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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)The driver of a motor vehicle may pass to the left of a vehicle the driver of which having indicated an intention to turn to the right, has drawn to the centre of the road and may pass a tram car or other vehicle running on fixed rail, whether travelling in the same direction as himself or otherwise on other side :