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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(i) in Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015

(i)All important audit objections and inspection reports involving a loss or recovery above Rs. 5000/-, in which conduct of officials is involved and responsibility for lapses or losses is to be determined;