Karnataka High Court
State Of Karnataka vs Rama @ Ramesh on 17 July, 2008
Bench: K.Sreedhar Rao, B.Sreenivase Gowda
{N THE HIGH Comm' 0? KARNATAELA, E§A?é{§§sLC}RE2
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FUR; %m:::»s*1:a;r13; PRAYING THAT THIS HONBLE some'? H.293" ma
_ ~}%"_?''LEASE§ TO GRANT LEAVE TO FILE AN APPEAL AGAENSF mg
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339:2 OF IPC3.
This appeal is ceming on far heaping this day, K.S§E?;ES§"£AR
RAO, J., deiivemd the fc>11owing.~--
JUDGMENT
The case of the prosecution isithat 0:1.'QiS';'1§§..§;1§.93'_'_at :'{B:<iu_1_ ' 3.45 p.m, PW 1 was goirzg an the Za:;f~./,!::;,''3'lVV{i3S'€?$§V5§,T.:15-fi€§'' "
Stage, Gakuiam and the _Vfi1P~'; ¥§ic;?:§E£, snatchtzd 3 gold chain azlfi fled §}?a1t. 2 amt} CW 5 W110 were going 011 egg; the facts, chaseé the accused. {LEW-4, autGjd--fi./Q3: apgosite {J.§:"::=::tiaI3. aasisted ""auei«accuse€i. 'T1116 acm;:s<:r::% was caughti. the poiicte staticm. PW:
lodgad zfie Salé chain {§%§{}1) is: I'€{'féf)'§'€f€f§ from ihfi' ;§<;%sseSsi+%§:; o»f éctcuszfzd undar the maizazar, The accufimi is cfié.:*g¢ Vsiieeiéd for committing the ofibxice U} 5 3%,? EPQ, ' ' _ ' V - the fa.<':t {hat when he was waikérzg on the I fahirpéih; "ac§.:uscci who was gofiflg 911 bi{:y<.'1€:, s:1a'iChe{§ {ha go1d.._44§§ha§;2.:éf--.VP'W1 atfi fled away and on hearing her csies, ?W£2 "and aziefiicr who was gering on Ham puck shased the accused; 'the assistance {)ffi1H'fi--d{'iV€}L", the accusefi wag 8§}§i'€h€§i':{%fi{} PW? and was takezi to the poiics Siatiené PW 2 0316 Of {ha mahazar was drawn :1}; in the pafice statian. T}f1€3I'fi§E:3":.E,f2;.V*.£§3,§1'ff £3 pessfiaiiitgr of dissmpancy. We do nevi find any 1-eé§si<9:1é.,:'?Vfi:*i:?:':z:;j§é<:iAms evidence of PRV1 anci PW2) despite .:'.fl.ih,§' dis;€:i'épé£V§éff;;y 'E1:»o{i3:3,t§;-rg uéazfi' intheamhmmm Thenmflcmum.é¢mifig&$:fifi§Ké&d%gm<§7"
ofibmre Ufa 392 is net fistabfiéhafi. ":I'1;<§: 'gig 331$ .%;{"I;'.a1 court in this regarii is SQUHQ fféfiéefigir accused is; :9 b5 ccmvictsii U! 8 38d accused is <2-:i">3'1.vi<7'€::{£ and sentenced to.und€2igGV~i;{f>::~§WJ 01" One 3:331' am} 'Ea pay a fine: of ;:;;--,A :$g'~¢).;fi'€I' S1 for 3 gaeriead 0:' 3 months. The-:1 terms iméicated above, Sdfi-
Iudge _____ Tudge mar'