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[Cites 0, Cited by 0] [Section 373] [Entire Act]

State of Nagaland - Subsection

Section 373(a) in Nagaland Municipal Act, 2001

(a)That the buildings in that area are by reason of disrepair or sanitary defects, unfit for human habitation or are by reason of their bad arrangement, or narrowness or bad arrangement of the streets or want of light, air, ventilation or proper conveniences, dangerous or injurious to the health of the inhabitants of that area; or