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[Cites 0, Cited by 0] [Section 805] [Entire Act]

Bengal Presidency - Subsection

Section 805(e) in Police Regulations, Bengal , 1943

(e)All Sub-Inspectors of the Special Armed Force or Town Police will also be required to pass a colloquial test either in Bengali or Hindi- whichever is not their mother-tongue. The test should be a thorough one and the examination should be conducted by the Range Deputy Inspector-General during his inspection of districts.