Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(14) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017 (14)The Director may, at his discretion, constitute such Committees, as he may consider appropriate for smooth functioning of the Institute.
