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[Cites 0, Cited by 0] [Section 149(6)] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(6)(ii) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(ii)When such extension is considered necessary for public convenience or for the saving of such public expenditure as is caused by unnecessary or purely formal transfers;