Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Basanti Devi And Chakhan Lal Garg ... on 6 December, 2017
ITEM NO.10 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 7036/2011
THE COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
BASANTI DEVI AND CHAKHAN LAL GARG EDUCATION TRUST Respondent(s)
(Only C.A. No. 2201/2013 is to be listed against this matter.)
WITH
C.A. No. 2201/2013
Date : 06-12-2017 These appeals were called on for hearing today.
For Appellant(s) Mr. Pravesh Thakur, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
In Civil Appeal No. 2201 of 2013 Ld.counsel for the appellant has failed to file Ad-volerum Court Fee and Affidavit of Valuation in spite of last chance granted. Therefore, the matter shall be processed for listing before the Hon'ble Judge in Chambers for further future directions. Await orders and list thereafter.
SANJAY PARIHAR Registrar PS Signature Not Verified Digitally signed by POOJA SEHGAL Date: 2017.12.07 16:11:30 IST Reason: