Calcutta High Court
Sunil Kumar Jana vs Santosh Kumar Patra on 24 April, 2009
Author: Maharaj Sinha
Bench: Maharaj Sinha
Order Sheet
CC No. 43 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
SUNIL KUMAR JANA
Versus
SANTOSH KUMAR PATRA
Appearance:
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date: 24 April 2009.
The contempt petition is adjourned till next Friday and will appear on top of the list as a 'Contempt Matter'.
The personal appearance of the alleged contemnor is dispensed with till next Friday and he is directed to be present in court on the next adjourned date with the report of compliance.
All concerned are to act on a xeroxed signed copy of this order to be supplied to the parties on the usual undertakings.
(MAHARAJ SINHA, J.) S. Kumar Asst. Registrar (C.R.)