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Calcutta High Court

Sunil Kumar Jana vs Santosh Kumar Patra on 24 April, 2009

Author: Maharaj Sinha

Bench: Maharaj Sinha

Order Sheet
                                 CC No. 43 of 2009
                           IN THE HIGH COURT AT CALCUTTA

                                   ORIGINAL SIDE



        SUNIL KUMAR JANA
            Versus
        SANTOSH KUMAR PATRA
                                                                   Appearance:


        BEFORE:
        The Hon'ble JUSTICE MAHARAJ SINHA

Date: 24 April 2009.

The contempt petition is adjourned till next Friday and will appear on top of the list as a 'Contempt Matter'.

The personal appearance of the alleged contemnor is dispensed with till next Friday and he is directed to be present in court on the next adjourned date with the report of compliance.

All concerned are to act on a xeroxed signed copy of this order to be supplied to the parties on the usual undertakings.

(MAHARAJ SINHA, J.) S. Kumar Asst. Registrar (C.R.)