Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Telangana - Subsection Section 6A(a) in Telangana Land Revenue Act, 1317 F. (a)an Additional Collector shall have and shall be deemed always to have had the powers and duties of a Collector; and
