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Himachal Pradesh High Court

Anikita vs . State Of H.P. on 1 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Anikita vs. State of H.P. CWP No. 476/2023 .

1.4.2023 Present: Mr. Arun K. Kaundal & Mr. Sudershan Thakur, Advocates, for the petitioner. Mr. I. N. Mehta & Mr. Y. W. Chauhan, Sr. Addl. A.Gs. with Ms. Priyanka Chauhan, Dy.A.G. and Mr. Rajat Chauhan, Law Officer, for respondents- State.

Learned Deputy Advocate General has placed on record instructions dated 24.3.2023, however the instant petition rcannot be decided on the basis of such instructions. Therefore, a formal reply be filed by respondents within three weeks.

List on 21.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.4.2023 (pankaj) ::: Downloaded on - 03/04/2023 20:35:38 :::CIS